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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(3)(vii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(vii)recover the charges in respect of weighmen and hammals (loaders) and distribute the same to weighmen and hammals (loaders/unloaders) if not paid by the purchaser/seller as the case may be;