Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act] Bombay Presidency - Subsection Section 57(2)(a) in The Bombay University Act, 1974 (a)There shall be Selection Committees for making recommendations to the Executive Council for the appointment of all such Teachers of the University.