Central Information Commission
Mr.H Yerriswamy vs Banking Division on 29 June, 2010
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Central Information Commission
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(Ph: 01126160943)
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No.CIC/SM/C/2010/000403
Dated: 29 June 2010
Name of the Complainant : Shri H Yerriswamy
C/o. Hanumanthappa,
Kallukambha (PO),
Emmiganoor (VI),
Bellary - 583 113.
Name of the Public Authority : The Branch Manager & The CPIO,
Pragathi Gramina Bank,
Head Office, Sanganakal Road,
Gandhinagar, Bellary - 583 103.
ORDER
The Commission has received a petition from Shri H Yerriswamy of Bellary, stating that his RTIapplication of 14 January 2010 filed with the Central Public Information Officer, Pragathi Gramina Bank, Head Office, Sanganakal Road, Gandhinagar, Bellary, has not been responded to within the time limit prescribed under the Right to Information (RTI) Act, 2005. A copy of his RTI application is enclosed for ready reference.
2. The Commission has decided to treat this petition as a complaint under Section 18 of the RTIAct, 2005, and hereby directs the CPIO/Public Information Officer, Pragathi Gramina Bank, Head Office, Sanganakal Road, Gandhinagar, Bellary, to provide the information sought by the Complainant by 23 July 2010.
3. Since the PIO has failed to respond to the RTIapplication mentioned above in time, he is, therefore, required to send his explanation in writing by 29 July 2010 to Show Cause as to why a maximum penalty of Rs.25000/ for the delay in supply of information may not be levied upon him. If no written explanation is received from the CPIO by 29 July 2010, the Commission will decide the case exparte and would impose the maximum penalty prescribed under Section 20(1) of the Right to Information (RTI) Act, i.e., Rs. 25,000/, upon the CPIO/deemed PIO. If, however, the CPIO had responded in time and provided the desired information, please let us know at the earliest.
4. The Complainant is advised that in case he does not receive any information from the CPIO after this order of the Commission, he may write to the Commission against the noncompliance of the Commission's orders.
5. The Commission ordered accordingly.
(Satyananda Mishra) Information Commissioner Authenticated true copy:
(Vijay Bhalla) Assistant Registrar Cc:
1. Shri H Yerriswamy, C/o. Hanumanthappa, Kallukambha (PO), Emmiganoor (VI), Bellary 583 113.
2. The Branch Manager & The CPIO, Pragathi Gramina Bank, Head Office, Sanganakal Road, Gandhinagar, Bellary - 583 103.