Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43A] [Entire Act] State of Gujarat - Subsection Section 43A(iii) in Bhavnagar University (Amendment) Act, 1987 (iii)to require each such college and institutions to contribute a prescribed quota of recognised teachers in any subject for teaching on behalf of the University;
