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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(1)(h) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(h)to the payment of any expenses incurred by the Vishwavidyalaya in carrying out the provisions of this Act, and the Statutes, Ordinances and the Regulations made thereunder;