Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 1 in Gujarat Court of Wards Act, 1963

1. Short title and extent.

(1)This Act may be called the Gujarat Court of Wards Act, 1963
(2)It shall extend to the whole of the State of Gujarat.