Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2) in Andhra Pradesh Co-Operative Tribunal (Procedure) Rules, 1994

(2)All cases standing for trial and decision in appeal and review before the Courts prior to the Constitution of the Co-operative Tribunals shall stand transferred to the respective Tribunals having jurisdiction.Registration of Appeals and Review Applications