Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 81(3)] [Article 81] [Constitution] Constitution Subarticle Article 81(3)(ii) in Constitution of India (ii)for the purposes of sub-clause (b) of clause (2) as a reference to the 2001 census.