Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188] [Entire Act] State of Jharkhand - Subsection Section 188(ii) in Bihar Chaukidari Manual (ii)A good conduct chevron of red Sabi (to be worn upon the left forearm). Such a stripe shall be awarded after three money rewards for good service have been earned.
