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Union Of India vs Moolchand Kharaiti Ram Trust on 25 July, 2019

Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah

     ITEM NO.5                                COURT NO.4                     SECTION XIV

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     MA.1187/2019 IN C.A. NO. NO(S).                        3155/2017

     UNION OF INDIA                                                            Petitioner(s)

                                                        VERSUS

     MOOLCHAND KHARAITI RAM TRUST                                              Respondent(s)

     (FOR ADMISSION)

     Date : 25-07-2019 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE M.R. SHAH


                                          By Courts Motion

     For Petitioner(s)                  Ms.   V. Mohana,Sr.Adv.
                                        Mr.   Mohan Prasad Gupta,Adv.
                                        Ms.   Vishakha,Adv.
                                        Ms.   Nikita Capoor,Adv.
                                        Ms.   Kashvi Dutta,Adv.
                                        Ms.   Ankita Shrama,Adv.
                                        Mr.   B.V. Balaram Das, AOR
                                        Mr.   Raj Bahadur,Adv.

     For Respondent(s)                  Mr. Gaurav Bahl,Adv.
                                        Ms. Sanjana Sharma,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice to (i) Rajiv Gandhi Cancer Institute & Research Centre, Rohini, (ii) L & DO, Ministry of Housing and Urban Secretary, Affairs, Nirman Bhawan, New Delhi-110011 and (iii) DDA, Commissioner (Land Disposal), D-Block, 1st Floor, Vikas Sadan, New Delhi-110023.

List in the last week of August, 2019.

11:41:17 IST
Reason:




     (NARENDRA PRASAD)                                                       (JAGDISH CHANDER)
       COURT MASTER                                                           BRANCH OFFICER