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State of Tamilnadu - Section

Section 243 in Tamil Nadu Panchayats Act, 1994

243. Penalties for breach of Rules.

- In making any Rule under this Act, the Government may provide that a breach thereof shall be punishable with fine which may extend to one hundred rupees, or in case of a continuing breach, with fine not exceeding fifteen rupees for every day during which the breach continues after conviction for the first breach.