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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(i) in Rules for Delegation of Administrative and Financial Powers, in the Assam Agricultural University, 1982

(i)'Appropriation' means the assignment to meet specified expenditure of finds included in a primary Unit of appropriation i.e. Major Head of expenditure.