Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Grama Rakshi Rules, 1969

(b)[ "Director-General" and "Inspector-General of Police" means the Inspector-General of Police within the meaning of Section 4 of the Police Act, 1861 and shall also include a Special Inspector-General of Police and Deputy Inspector-General of Police : [Substituted vide O. G.E. Part III-A/26.10.1984.]