Section 1 in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005
1. Short title, commencement and interpretation.
(1)These Regulations may be called the Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005.(2)These Regulations shall extend to the whole of the State of Punjab.(3)These Regulations shall come into force on the date of their publication in the official gazette.(4)The Punjab General Clauses Act, 1898 shall apply for the interpretation of these Regulations.
