Andhra Pradesh High Court - Amravati
Uppuluri Saritha Devi vs Peddapalle Sreenivasa Reddy on 27 July, 2022
Author: Battu Devanand
Bench: Battu Devanand
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! WEDNESDAY, THE TWENTY SEVENTH DAY OF JULY TWO THOUSAND AND TWENTY TWO PRESENT: THE HONOURABLE SRI JUSTICE BATTU DEVANAND IA Ne. 1 OF 2022 iN i CORP NOs 1488 OF 2082 Behveen: Unpuluri Saritha Devi, W/o Chinna Obula Reddy, aged SO years, Housewile, Ro Allagadda Town and Mandal, Kurnool District, . . Petitioner/Detendant AND Paddapaile Sreenivasa Ready, Sia Naga Narasinihna Reddy, aged 35 years, Qcc. Cultivation, Rio. D No. 2-8-97-4 Salram Strest, Allagadda Town and Mandal, Kurnool District 7 . RespondentPlantf Patition under Section To) CRC praying thal in the circumstances stated in fhe affidavit filed in support of the petition, the High Court may be pleased fo stay all ne proceedings in O.S.No. 4/2018 on the fila of Senior Chil Judge Allagsdda, Kurno panding disposal of CRP No, 1489 of 2022. on the file of the High Court. 'he petition coming on for hearing, upon perusing the Petition and the affidavit fled in Su supe thereof and the earlier Order of the High Coun dated 05.07. 2022 made harsin and upon hearing the argumenis of Gri K Manik Prabhu, Advocate for the Petitioner, the Court made the following, ORDER:
"Await notice.
Fost on 17.08.2022. . . interim order granted earlier shall stand extended for a further * perio of four weeks." | ri .
Sdi- Ks SRINIVASA RAJU ASSISTANT REGISTRAR HTRUE COPY 'SECTION OFFICER To,
1. The Senior Civil Judge Allagadda, Ror 1001, Kurnod! Distric!
2. One CC to Sri K Manik Prabhu, Advocaia (OPUS Gh
3. One spare copy, HIGH COURT DEY J DATED 27 OF 2022 ORDER POST ON 17.08.2022 iA NO. OF 2022 IN CRPE.No.1183 of 2022 EATENSION OF INTERIM DIRECTION