Calcutta High Court
Asoke Kumar Biswas vs Srri Binod Kumar And Ors on 15 March, 2023
Author: Arijit Banerjee
Bench: Arijit Banerjee, Kausik Chanda
OD-3
CC/77/2022
APO/12/2022
WPO/2/2022
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction [Contempt]
Original Side
MANAS KUMAR BISWAS @
ASOKE KUMAR BISWAS .
-Versus-
SRRI BINOD KUMAR AND ORS.
Appearance:
Mr. S.K. Halder, Advocate
Mr. Biswajit Ghosh, Advocate,
Mr. A. K. Sarkar, Advocate
For Applicant
Mr. Alok Kumar Ghosh, Advocate,
Mr. Subhrangsu Panda, Advocate
For KMC
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
The Hon'ble JUSTICE KAUSIK CHANDA Date: March 15, 2023.
THE COURT: Affidavit of service filed in Court today be kept with the records.
This contempt application has been taken out for alleged wilful violation of a judgment and order dated March 9, 2 2022 whereby APO No. 12 of 2022 and the connected application were disposed of.
Mr. Ghosh, learned Advocate appears for alleged contemnor nos. 1, 2 and 3. Let a copy of the contempt application be made available to Mr. Ghosh's junior in course of tomorrow (March 16, 2023).
List this matter once again on April 5, 2023. On that day Mr. Ghosh will come back with appropriate instruction from his clients.
(ARIJIT BANERJEE, J.) (KAUSIK CHANDA, J.) dg/