Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(d) in Central Electricity Regulatory Commission (Furnishing Of Technical Details By The Generating Companies) Regulations, 2009 (d)merchant capacity" means the quantum of power proposed to be sold, other than that sold through long-term power supply agreement;
