Section 353(1) in Rajasthan Panchayati Raj Rules, 1996
(1)The Sarpanch of every panchayat shall cause to be prepared by the 20th of April every year a report on the administration of Panchayat during the financial year immediately preceding in prescribed Form No. XLV which shall be placed before and adopted in Panchayat meeting and sent to the Panchayat Samiti concerned. It shall also contain a note of important activities of Panchayat during the year.[(1-A) The Sarpanch of every Panchayat shall publish a list of Bhama Shah Card Holders of Panchayat concerned, by 20th April of every financial year.] [Inserted by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).]