Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Karnataka - Section Section 16 in The Karnataka Civil Courts Act, 1964 16. Jurisdiction of Senior Civil Judge.— The jurisdiction of the Court of a Senior Civil Judge shall extend to all original suits and proceedings of a civil nature.
