Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 397 in Bihar Education Code, 1961 397. Drill and Drawings. - Provision must be made in all schools for instruction is drill, and also is Secondary Schools for instruction is drawing.(Government notification no. 194-E, dated the 29th January 1915)Note. - Drill is not a compulsory subject for girls.
