Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttarakhand - Subsection Section 7(b) in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003 (b)a Tibetan refugee who came over to India before 1st January, 1962 with the intention of permanently settling in India; or
