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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(3)(d) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(d)supply of at least 22.7 titles of water per day for each child shall be made available;