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Punjab-Haryana High Court

State Of Haryana vs Shiv Dayal on 12 August, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

                        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                       CHANDIGARH


                                                              RFA No. 1453 of 1997 (O&M)

            State of Haryana
                                                                            .....Appellant
                                                     Versus

            Shiv Dayal
                                                                           ......Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta,, Additional Advocate General, Haryana.

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1452 of 1997, titled as State of Haryana Vs. Hari Singh (deceased) through LRs and others.

(RAJESH BINDAL) JUDGE 12.08.2013 sharmila Devi Sharmila 2013.08.27 10:11 I attest to the accuracy and integrity of this document Chandigarh