Punjab-Haryana High Court
State Of Haryana vs Shiv Dayal on 12 August, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No. 1453 of 1997 (O&M)
State of Haryana
.....Appellant
Versus
Shiv Dayal
......Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta,, Additional Advocate General, Haryana.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1452 of 1997, titled as State of Haryana Vs. Hari Singh (deceased) through LRs and others.
(RAJESH BINDAL) JUDGE 12.08.2013 sharmila Devi Sharmila 2013.08.27 10:11 I attest to the accuracy and integrity of this document Chandigarh