Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Goa - Subsection Section 88(2) in The Goa, Daman and Diu Public Health Act, 1985 (2)The provisions of this Chapter shall apply only to fairs and festivals in connection with which a notification under sub-section (1) has been issued.
