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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Madhya Pradesh - Subsection

Section 100(5) in The M.P. Cinemas (Regulation) Rules, 1972

(5)A certificate from a Medical Officer of Health to the effect that there is no objection from the health point of view for the grant of a licence and that the applicant has complied with all directions given in that respect.