Supreme Court - Daily Orders
Dera Sullar vs The State Of Punjab on 28 January, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.42 COURT NO.9 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).19589/2015
[Arising out of impugned final judgment and order dated 10-04-2015
in LPA No. 542/1994 passed by the High Court of Punjab & Haryana at
Chandigarh]
DERA SULLAR Petitioner(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
WITH
SLP(C) No. 20054/2015 (IV-B)
SLP(C) No. 25390/2015 (IV-B)
IA No. 133533/2020 - APPLICATION FOR SUBSTITUTION
IA No. 51049/2018 - EXEMPTION FROM FILING O.T.
IA No. 133535/2020 - EXEMPTION FROM FILING O.T.
IA No. 9605/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 25253/2015 (IV-B)
IA No. 3/2015 - APPLICATION FOR SUBSTITUTION
IA No. 4/2015 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 51076/2018 - EXEMPTION FROM FILING O.T.
SLP(C) No. 26316/2015 (IV-B)
IA No. 51092/2018 - EXEMPTION FROM FILING O.T.
IA No. 57908/2016 - IMPLEADMENT
SLP(C) No. 26107/2015 (IV-B)
IA No. 51061/2018 - EXEMPTION FROM FILING O.T.
IA No. 57910/2016 - IMPLEADMENT
SLP(C) No. 24360/2015 (IV-B)
IA No. 61023/2019 - APPLICATION FOR SUBSTITUTION
IA No. 61024/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 51066/2018 - EXEMPTION FROM FILING O.T.
SLP(C) No. 26033/2015 (IV-B)
Signature Not Verified
Digitally signed by
KANCHAN CHOUHAN
Date: 2025.02.01
IA No. 12870/2017 - OT
14:25:42 IST
Reason:
Diary No(s). 8955/2019 (IV-B)
1
IA No. 56452/2019 - CONDONATION OF DELAY IN FILING
IA No. 60743/2019 - EXEMPTION FROM FILING O.T.
IA No. 59085/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 20027/2015 (IV-B)
IA No. 51033/2018 - EXEMPTION FROM FILING O.T.
SLP(C) No. 20019/2015 (IV-B)
IA No. 1/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
SLP(C) No. 21920/2015 (IV-B)
IA No. 51084/2018 - EXEMPTION FROM FILING O.T.
Date : 28-01-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) :Mr. Chitarth Palli, Adv.
Mr. Nilanjan Sen, Adv.
Mr. Deepak Samota, Adv.
Mr. Rohit Pandey, Adv.
Mr. Shubham Bhalla, AOR
Mr. S. Hariharan, Adv.
Mr. K.m. Kalidharun, Adv.
Mr. Vikash Singh, AOR
Mr. Manoj Swarup, Sr. Adv.
Mr. Mukul Kumar, AOR
Mr. Ankit Swarup, Adv.
Mr. Neelmani Pant, Adv.
Mrs. Priya Puri, AOR
Mr. Anhad Batta, Adv.
Mr. Sachin Dubey, Adv.
Ms. Parul Sharma, Adv.
Ms. Ritim Mangla, Adv.
Mr. Sharad Kumar Puri, Adv.
Mr. Vibhav Srivastava, Adv.
Mrs. Amita Gupta, AOR
Ms. Neha, Adv.
Mr. Aayush Gupta, Adv.
Mr. L.r.garg, Adv.
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Mr. Sahil Tagotra, AOR
Mr. Rakesh Talukdar, Adv.
Mr. Mayank Mathur, Adv.
Mr. Manoj Swarup, Sr. Adv.
Mr. Mukul Kumar, Adv.
Mr. Ankit Swarup, Adv.
Mr. Neelmani Pant, Adv.
Mr. T. M. Sayal, Adv.
Mr. Rishi Bhargava, Adv.
Mr. Avinash Gautam, AOR
Mr. Akshay Verma, AOR
For Respondent(s) :Mr. Vivek Jain, A.A.G.
Mr. Vivek Jain, D.A.G.
Ms. Baani Khanna, AOR
Mr. Robin Singh, Adv.
Mr. Sadiq Noor, Adv.
Mr. Rajat Jain, Adv.
Mr. Rohit Kumar, Adv.
Mr. Ajay Pal, AOR
Ms. Ranjeeta Rohatgi, AOR
Mr. Surya Kant, AOR
Upon hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
List on 20.11.2025.
Interim order granted on the earlier occasion to continue until the next listing. (D. NAVEEN) (POONAM VAID) COURT MASTER (SH) ASSISTANT REGISTRAR 3