Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 23 in The Rajasthan Molasses Rules, 1985 23. Storage and supply. - All licensees shall store molasses in a manner which shall prevent its leakage and deterioration by admixture with water or any other extraneous substance.
