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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Rajasthan - Subsection

Section 133(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)an operator of a bulldozer before leaving such bulldozer-
(i)applies the brakes;
(ii)lowers the blade and sipper; and
(iii)puts the shift lever into neutral.