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[Cites 0, Cited by 0] [Section 224] [Entire Act]

State of Andhra Pradesh - Subsection

Section 224(3) in Andhra Pradesh Rules Under the Registration Act, 1908

(3)Upon satisfying himself that the provisions of the sub-rules(1) and (2) are complied with, the registering officer shall affix his signature on the input form indicating the date and time of presentation.