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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(b4) in The Mayo Hospital Acquisition Act, 1982

(b4)[ "existing joint sector company" means a joint sector company which is carrying on business on the date of coming into force of the Mayo Hospital Acquisition (Amendment) Act, 1991;] [Clauses (b1) to (b6) inserted by West Bengal Act 17 of 1991.]