Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(2)(b) in The Kerala Prisons and Correctional Services (Management) Act, 2010 (b)to plan, organise, co-ordinate and control the activities of prison and correctional services;