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[Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(1)(f) in The Sikh Gurdwaras Act, 1925

(f)without due authority destroys, takes, opens or otherwise interferes with any ballot-box or ballot-paper then in use for the purposes of the election; or