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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(1)(a) in The Finance Act, 2017

(a)rule 2A as inserted by the Service Tax (Determination of Value) (Amendment) Rules, 2007 published vide number G.S.R. 375(E), dated the 22nd May, 2007; and