Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Premalathapotta vs Samuvel Suresh on 3 July, 2023

Author: Aravind Kumar

Bench: Aravind Kumar

                                       IN THE SUPREME COURT OF INDIA
                                         CIVIL ORIGINAL JURISDICTION


                                MISCELLANEOUS APPLICATION NO. 1414/2023


                                                       IN

                                 TRANSFER PETITION (CIVIL) NO. 78/2023


                         PREMALATHAPOTTA                              .. PETITIONER


                                                     VERSUS

                         SAMUVEL SURESH                               .. RESPONDENT

                                                     O R D E R

1. The instant Miscellaneous Application No. 1414 of 2023 has been filed by learned counsel for the petitioner, seeking modification of order dated 19.05.2023 in Transfer Petition (C) No. 78 of 2023.

2. Paragraph 3 of the above said order in Transfer Petition (C) No. 78 of 2023 may be read as under:

“3. However, at the joint request of both the parties, IDOP No. 44/2021 titled as “Samuvel Suresh Vs. Premalathapotta” pending on the file of Principal District Judge, Signature Not Verified Kancheepuram, Tamil Nadu is ordered to be Digitally signed by transferred to the Principal Judge, Family Neetu Khajuria Date: 2023.07.04 14:27:53 IST Reason: Court, Hyderabad.”

3. Miscellaneous Application No. 1414/2023 is accordingly allowed.

4. Pending application(s), if any, are disposed of.

…………………………………….J. [ARAVIND KUMAR] NEW DELHI;

July 03, 2023
ITEM NO.801                COURT NO.9                 SECTION XVI-A

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

Miscellaneous Application No. 1414/2023 in T.P.(C) No. 78/2023 (Arising out of impugned final judgment and order dated 19-05-2023 in T.P.(C) No. No. 78/2023 passed by the Supreme Court Of India) PREMALATHAPOTTA Petitioner(s) VERSUS SAMUVEL SURESH Respondent(s) Date : 03-07-2023 This petition was orally mentioned today before Hon’ble Mr. Justice Aravind Kumar. CORAM : HON’BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE ARAVIND KUMAR For Petitioner(s) Mr. Parijat Kishore, AOR For Respondent(s) Mrs. Anjani Aiyagari, AOR UPON hearing the counsel the Court made the following O R D E R Taken on Board.

Miscellaneous Application No. 1414/2023 is allowed in terms of the signed order.

Pending application(s), if any, stand disposed of. (GINNY MEHTA) (MATHEW ABRAHAM) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) (signed order is placed on the file)