Supreme Court - Daily Orders
Premalathapotta vs Samuvel Suresh on 3 July, 2023
Author: Aravind Kumar
Bench: Aravind Kumar
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
MISCELLANEOUS APPLICATION NO. 1414/2023
IN
TRANSFER PETITION (CIVIL) NO. 78/2023
PREMALATHAPOTTA .. PETITIONER
VERSUS
SAMUVEL SURESH .. RESPONDENT
O R D E R
1. The instant Miscellaneous Application No. 1414 of 2023 has been filed by learned counsel for the petitioner, seeking modification of order dated 19.05.2023 in Transfer Petition (C) No. 78 of 2023.
2. Paragraph 3 of the above said order in Transfer Petition (C) No. 78 of 2023 may be read as under:
“3. However, at the joint request of both the parties, IDOP No. 44/2021 titled as “Samuvel Suresh Vs. Premalathapotta” pending on the file of Principal District Judge, Signature Not Verified Kancheepuram, Tamil Nadu is ordered to be Digitally signed by transferred to the Principal Judge, Family Neetu Khajuria Date: 2023.07.04 14:27:53 IST Reason: Court, Hyderabad.”
3. Miscellaneous Application No. 1414/2023 is accordingly allowed.
4. Pending application(s), if any, are disposed of.
…………………………………….J. [ARAVIND KUMAR] NEW DELHI;
July 03, 2023
ITEM NO.801 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1414/2023 in T.P.(C) No. 78/2023 (Arising out of impugned final judgment and order dated 19-05-2023 in T.P.(C) No. No. 78/2023 passed by the Supreme Court Of India) PREMALATHAPOTTA Petitioner(s) VERSUS SAMUVEL SURESH Respondent(s) Date : 03-07-2023 This petition was orally mentioned today before Hon’ble Mr. Justice Aravind Kumar. CORAM : HON’BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE ARAVIND KUMAR For Petitioner(s) Mr. Parijat Kishore, AOR For Respondent(s) Mrs. Anjani Aiyagari, AOR UPON hearing the counsel the Court made the following O R D E R Taken on Board.
Miscellaneous Application No. 1414/2023 is allowed in terms of the signed order.
Pending application(s), if any, stand disposed of. (GINNY MEHTA) (MATHEW ABRAHAM) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) (signed order is placed on the file)