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Supreme Court - Daily Orders

In Re: vs Shri K. Natarajan, State Information ... on 12 May, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

     ITEM NO.1                          COURT NO.1               SECTION IIIA

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     I.A. 1/2015 in REF. U/S. 17(1) of the Right to Information Act,
     2005 No(s). 1/2013


     IN RE : SHRI K. NATARAJAN, STATE INFORMATION COMMISSIONER, KERALA

     (for directions)


     Date : 12/05/2015 This application was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE AMITAVA ROY

                                    Br Courts Motion

     For Petitioner(s)              Mr.V.Giri,Sr.Adv.
                                    Mr. Ramesh Babu M. R.,Adv.
                                    Ms.Swati Setia, Adv.

     For Respondent(s)              Mr.Deepak Prakash, Adv.
                                    Ms.Sruthi Srivastava, Adv.
                                    Ms.Nilambiri Perumal, Adv.
                                    Ms. Usha Nandini. V,Adv.



                          UPON hearing the counsel the Court made the following
                                             O R D E R

I.A.NO.1 of 2015 is rejected.

(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.05.12 15:29:20 IST Reason: