Supreme Court - Daily Orders
In Re: vs Shri K. Natarajan, State Information ... on 12 May, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.1 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1/2015 in REF. U/S. 17(1) of the Right to Information Act,
2005 No(s). 1/2013
IN RE : SHRI K. NATARAJAN, STATE INFORMATION COMMISSIONER, KERALA
(for directions)
Date : 12/05/2015 This application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
Br Courts Motion
For Petitioner(s) Mr.V.Giri,Sr.Adv.
Mr. Ramesh Babu M. R.,Adv.
Ms.Swati Setia, Adv.
For Respondent(s) Mr.Deepak Prakash, Adv.
Ms.Sruthi Srivastava, Adv.
Ms.Nilambiri Perumal, Adv.
Ms. Usha Nandini. V,Adv.
UPON hearing the counsel the Court made the following
O R D E R
I.A.NO.1 of 2015 is rejected.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.05.12 15:29:20 IST Reason: