Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(2)(b) in The West Bengal Council Of Higher Secondary Education Act, 1975

(b)the manner of election of the members of the Council specified in clauses (h) to [(m)] [Letter and brackets substituted by West Bengal Act 19 of 1990 w.e.f. 23.6.1989.] of sub-section (1) of section 4;