Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 42 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

42. Appointment of Vitta Adhikari.

- The Vitta Adhikari of the Zila Panchayat shall be appointed by the State Government in the manner provided by rules.