Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(2)(d) in Punjab Goods and Services Tax Rules, 2017

(d)in the case of a Government or any Governmental agency or local authority, by an officer authorised in this behalf;