Delhi High Court - Orders
Shahtootwale Industries Ltd Thr Its ... vs Union Of India And Ors on 15 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~ 7 & 8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6882/2016 & CM APPL. No.28271/2016
SHAHTOOTWALE INDUSTRIES LTD THR ITS DIRECTOR
RAKESH R AGRAWAL ..... Petitioner
Through Mr. Rupesh Kumar, Mr. Pravesh
Bahuguna and Hetvi Mota, Advs.
versus
UNION OF INDIA AND ORS ..... Respondents
Through Mr. Kirtiman Singh, CGSC and
Mr. Parth, Advs.
8
+ W.P.(C) 11728/2016 & CM APPL. No.46168/2016
MORGAN TECTRONICS LTD. ..... Petitioner
Through Mr. Rupesh Kumar, Mr. Pravesh
Bahuguna and Hetvi Mota, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Kirtiman Singh, CGSC and
Mr. Parth, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 15.02.2019 List on 20.02.2019 for further proceedings.
VIBHU BAKHRU, J FEBRUARY 15, 2019 DR