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[Cites 0, Cited by 3] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(a) in The West Bengal Restoration of Alienated Land Act, 1973

(a)such transfer was made after the expiry of the year 1967 being [* * * *] [Words 'in distress or' omitted by W.B. Act 56 of 1980.] in need of money for the maintenance of himself and his family or for meeting the cost of his cultivation, or