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[Cites 0, Cited by 0] [Section 141(2)] [Section 141] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 141(2)(d) in Arunachal Pradesh Municipal Act, 2007

(d)relates to the name of the land or the building upon or over which the advertisement is exhibited or the name of the owner or the occupier of such land or building, or