Supreme Court - Daily Orders
C.R.Jaya Sukin vs Union Of India on 8 September, 2015
Author: Chief Justice
Bench: Chief Justice, Arun Mishra, Amitava Roy
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
REVIEW PETITION (C) NO.2587 OF 2015
IN
WRIT PETITION (C) NO.169 OF 2015
C.R. JAYA SUKIN ..PETITIONER(S)
VERSUS
UNION OF INDIA ..RESPONDENT(S)
O R D E R
We have gone through the Review Petition and the connected papers. We see no reason to interfere with the order impugned. The Review Petition is, accordingly, dismissed.
...........CJI.
(H.L. DATTU) .............J. (ARUN MISHRA) .............J. (AMITAVA ROY) NEW DELHI, SEPTEMBER 08, 2015.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.09.10 14:08:44 IST Reason:CHAMBER MATTER NO.12 SECTION PIL(W) S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS IEW PETITION (C) NO.2587 OF 2015 IN WRIT PETITION (C) NO.169 OF 2015 C.R. JAYA SUKIN ..PETITIONER(S) VERSUS UNION OF INDIA ..RESPONDENT(S) (with office report) Date : 08/09/2015 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE AMITAVA ROY By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order. (Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar (Signed order is placed on the file.)