Karnataka High Court
Dr Pravin Kini S/O Mr Manjeshwar ... vs Mr Nagendra L Rao S/O Mr K S ... on 27 July, 2009
Author: Subhash B.Adi
Bench: Subhash B.Adi
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AQ§un§eilflf§: tha petitiuners' has xiled a . fgw$%mo seakgfiq withdrawal at the pctition. " 2;;Petiti¢n is dismiased as withdrawn. Sd/~* Judge K311