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[Cites 0, Cited by 6] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(e) in The Wild Life (Protection) Act, 1972

(e)the dependants of the person referred to in clause (a), clause (b) or clause (c), shall enter or reside in the sanctuary, except under and in accordance with the conditions of a permit granted under section 28.