Gauhati High Court
Page No.# 1/2 vs New Delhi Rajasthan Roadways And 2 Ors on 11 September, 2023
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/2
GAHC010195152023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : FAO/53/2023
RITESH ROAD LINKS PRIVATE LTD. AND ANR
REPRESENTED HEREIN BY ITS REGIONAL MANAGER, SRI NITIN BERLIA,
ADDRESS AJC BOSE ROAD, ANANDLOK BUILDING, SREEPALLY,
BHOWANIPORE, KOLKATA 70020
2: SRI NITIN BERLIA
S.O BIMAL KUMAR BERLIA
REGIONAL MANAGER OF THE REGIONAL OFFICE OF THE RITESH ROAD
LINKS PRIVATE LIMITED
ADDRESS 24
NILAMONI PHUKAN ROAD
2ND FLOOR
KEOT VILLA
GUWAHATI
781005
DIST KAMRUP M ASSA
VERSUS
NEW DELHI RAJASTHAN ROADWAYS AND 2 ORS.
REPRESENTED HEREIN BY MR. ASHUTOSH MISHRA (DIRECTOR)
ADDRESS BORA COMPLEX, ROOM NO. 5,OPP. PERFECT MOTORS, NH 37,
NALAPARA,GUWAHATI 781034, DIST KAMRUP M ASSAM
2:NES BAIHATA CHARIALI BHARAT PETROLEUM DEALERS
REPRESENTED BY ITS AUTHORISED REPRESENTATIVE MR. HEMEN DAS
ADRESS DEODUAR
BAIHATA CHARIALI
ASSAM
DIST KAMRUP ASSAM 781380
3:JYOTHY LABS LIMITED
GUWAHATI UNIT V (MARGO SHOP)
REPRESENTED BY ITS AUTHORISED REPRESENTATIVES MRS. SUMIT
Page No.# 2/2
KUMAR SINHA
ADDRESS JAGATI MINI INDUSTRIAL ESTATE
CHOWKIGATE
CHANGSARI
DIST KAMRUP ASSAM 78110
Advocate for the Petitioner : MR. S CHAMARIA
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
11.09.2023 Mr. A N Sarmah, learned counsel for the appellant has submitted that he has the instruction to withdraw this appeal because the appeal has become infructuous.
Accordingly, the appeal is disposed of on withdrawal.
JUDGE Comparing Assistant