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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in Assistant Education Inspector and Assistant Teacher, Class III (Departmental Examination) Rules 2012

(1)Every Candidate shall require to pass the departmental examination within three chances and within a period of three years, (four chances within a period of four years in the case of candidate belonging to Scheduled Castes and Scheduled Tribs) from the date of his appointment in the respective cadre;Provided that the chance for passing the relevant examination under the old rules shall be deemed to have availed under these rules and a person who before the appointed date has been provided any chance under old rules shall be allowed to avail the remaining chances under these rules:Provided further that in the case of a person who has a last chance and if the period for passing the examination as provided in these rules expires before the date of holding the next examination, the said period shall be deemed to have been extended up to the date of the declaration of the result of the examination so held.