Section 14(3)(iii) in The Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015

[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

(iii)in the case of addressee being a company, e-mail address of the company as available on the website of the Ministry of Corporate Affairs; or

Legal Document View