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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(5)(e) in St Xavier's University, Kolkata Act, 2016

(e)has been proved to be guilty of criminal breach of trust or criminal negligence or gross financial irregularity or impropriety or gross negligence of duty; or