Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Punjab - Subsection Section 100(19) in Clausewise List of Rates of Sales Tax in Punjab (19)[ The rate of tax on the sale of tea shall be three paise in a rupee] [Added by SO.83/PA.46/48/S.5/92 dated 30.10.1992.]