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State of Tamilnadu - Section

Section 393 in The Coimbatore City Municipal Corporation Act, 1981

393. Decision of disputes as to whether places are markets.

- If any question arises as to whether any place where persons assemble for the sale or purchase of articles of food, or clothing, or livestock or poultry, or cotton, groundnut or other industrial crops or any other raw or semi-manufactured or manufactured products, is a market, or not, the Commissioner shall make a reference to the Government and the decision of the Government on the question shall be final.Inspection of Places for Sale, etc.